Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Punjab - Section Section 79 in The Punjab Municipal Act, 1999 79. Appointment of Commissioner. - The Government shall appoint an experienced officer of the Indian Administrative Service, as the Commissioner of the Municipal Corporation.
