Section 38 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005
38. Statements of accounts to be furnished.
- The licensee shall furnish on requisition any statement of accounts, statistics or any other particulars to the licensing authority or to any other officer of the Proh. & Excise Department not below the rank of a Proh. & Excise Sub-Inspector.
