Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Telangana - Subsection Section 15(3) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987 (3)The appeal shall be in such form and verified in such manner as may be prescribed.] [Sub-section (2) and (3) substituted by Act No.16 of 2008.]
