Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(a) in The Foreign Exchange Regulation Act, 1973

(a)in a case referred to in clause (i), such person shall be deemed to have contravened such provision; and