Supreme Court - Daily Orders
Delhi Development Authority vs Sarla Gupta (Dead) Through Lrs. on 14 August, 2023
Bench: A.S. Bopanna, M.M. Sundresh
1
ITEM NO.42 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21557/2018
(Arising out of impugned final judgment and order dated 13-11-2017
in WP(C) No. 4192/2015 passed by the High Court Of Delhi At New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SARLA GUPTA (DEAD) THROUGH LRS. & ORS. Respondent(s)
IA No. 103993/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 21873/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH Diary No(s). 12659/2022 (XIV) (FOR FOR CONDONATION OF DELAY IN FILING ON IA 74968/2022 FOR EXEMPTION FROM FILING O.T. ON IA 74970/2022 IA No. 74968/2022 - CONDONATION OF DELAY IN FILING IA No. 74970/2022 - EXEMPTION FROM FILING O.T.) Date : 14-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MR. JUSTICE M.M. SUNDRESH For Petitioner(s) Mr. Ashwani Kumar, AOR Mr. Anshay Dhatwalia, Adv.
Ms. Sujeeta Srivastava, AOR For Respondent(s) Mrs. B. Sunita Rao, AOR Mr. Ranjeet Kumar, Adv. Ms. Jaya Kiran, Adv.
Mrs. Jyoti Singh, Adv.Signature Not Verified
Mr. Anant Kumar, Adv.
Mr. Mithilesh Kumar, Adv.Digitally signed by Jayant Kumar Arora Date: 2023.08.14
Mr. Gunmaya Mann, Adv.18:07:46 IST Reason:
Mr. Abinash Kumar Mishra, AOR Mr. Mohit Kr Sharma, Adv.2
Mr. Gaurav Kr Pandey, Adv.
Ms. Asmita Singh, AOR Ms. Astha Tyagi, AOR Mr. Ashish Singh, Adv.
Mr. Dinesh Chander Trehan, Adv.
Mr. Ashwani Kumar, AOR Mr. Anshay Dhatwalia, Adv.
UPON hearing the counsel the Court made the following O R D E R Tag alongwith SLP(C) Diary No. 8141 of 2023.
(POOJA SHARMA) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR