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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(2)(c) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(c)the delegation of the powers conferred by this Act on the Government or any other authority, officer or person;