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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(iii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(iii)Thereupon the Enquiry Officer shall proceed to scrutinize the application and verify the age, domicile, residence and income or sources of livelihood. The details of members of his family as defined in Rule 2(i) and (iii) of these rules will be verified. He shall verify the age from the following documents in the order of preference given below:-