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Himachal Pradesh High Court

Suresh Kumar vs . Hrtc And Another on 21 June, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

Suresh Kumar Vs. HRTC and another CWP No. 8036 of 2022 .

21.06.2023 Present: Mr. Varun Thakur, Advocate, for the petitioner.

Mr. Vikas Rajput, Advocate for the respondents.

At the request of learned Counsel for the petitioner, list on 28.08.2023.

r to (M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 21, 2023 (narender) ::: Downloaded on - 22/06/2023 20:33:32 :::CIS