Himachal Pradesh High Court
Nhpc & Another vs . Raj Paul Rana & Others on 20 April, 2022
Bench: Sabina, Satyen Vaidya
NHPC & Another Vs. Raj Paul Rana & Others .
LPA No.185 of 2016 20.04.2022 Present: Mr. Saurav Ahluwalia, Advocate, on behalf of Mrs. Shreya Chauhan, Advocate for the appellants.
Mr. Deepak Sharma, Advocate on behalf of Mr.Manish Sharma, Advocate for respondent No.1.
r to Learned counsel for the appellant submits that service qua respondent No.3, for the purpose of this appeal, be dispensed with as no relief is sought against her.
Ordered accordingly.
List again on 10th August, 2022.
(Sabina) Judge (Satyen Vaidya) Judge April 20, 2022 (ps/vh) ::: Downloaded on - 20/04/2022 20:07:34 :::CIS