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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(f) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(f)is a paid servant of the Committee or has any share or interest, directly or indirectly, in any contract for supply of goods to, or for execution of any work, or the performance of any service, undertaken by the Committee in respect of the Trust;