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State of Madhya Pradesh - Section

Section 10 in M.P. Contractual Appointment to Civil Post Rules, 2017

10. Reservation.

- The provisions of Madhya Pradesh Lok Sewa (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vergon Ke Liye Arakshan) Adhiniyam, 1994 (No. 21 of 1994) and rules/instructions issued thereunder from time to time shall apply to the posts of contract appointment, along with rules/instructions issued for reservation of women and disabled etc. from time to time, shall also be applicable.