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Delhi High Court - Orders

M/S Quess Corp Ltd vs M/S Inter Ikea Systems Bv on 18 October, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                             $~34
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CM(M)-IPD 15/2023, CM 135/2023 & CM 136/2023
                                       M/S QUESS CORP LTD                                                                     ..... Petitioner
                                                    Through:

                                                                            versus

                                       M/S INTER IKEA SYSTEMS BV                                                           ..... Respondent
                                                      Through:

                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 18.10.2023

1. It is stated that a connected matter [CM(M)-IPD 14/2023] is listed before Hon'ble Ms. Justice Prathiba M. Singh today.

2. Accordingly, list this matter also before Hon'ble Ms. Justice Prathiba M. Singh today itself, subject to orders of Hon'ble the Judge- in-Charge, Original Side.

C.HARI SHANKAR, J OCTOBER 18, 2023 ar Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 00:11:54