Delhi High Court - Orders
M/S Quess Corp Ltd vs M/S Inter Ikea Systems Bv on 18 October, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M)-IPD 15/2023, CM 135/2023 & CM 136/2023
M/S QUESS CORP LTD ..... Petitioner
Through:
versus
M/S INTER IKEA SYSTEMS BV ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 18.10.2023
1. It is stated that a connected matter [CM(M)-IPD 14/2023] is listed before Hon'ble Ms. Justice Prathiba M. Singh today.
2. Accordingly, list this matter also before Hon'ble Ms. Justice Prathiba M. Singh today itself, subject to orders of Hon'ble the Judge- in-Charge, Original Side.
C.HARI SHANKAR, J OCTOBER 18, 2023 ar Click here to check corrigendum, if any This is a digitally signed order.
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