Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2(31)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(31)(b) in The Customs Act, 1962

(b)in relation to an aircraft, the commander or pilot-in-charge of the aircraft;