Patna High Court - Orders
Smt.Usha Gupta vs The Union Of India & Ors on 17 March, 2015
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta, Anjana Mishra
Patna High Court CWJC No.10196 of 2012 (7) dt.17-03-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10196 of 2012
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Smt.Usha Gupta
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Pritish Kumar Lal, Advocate.
For the Respondent/s : Mrs. Archana Sinha, Sr.S.C.
Mr. Suman Kumar Mishra, Jr. S.C.
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
and
HONOURABLE JUSTICE SMT. ANJANA MISHRA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
7 17-03-2015Learned counsel for the Income Tax Department submits that the cheque for the amount of refund has already been sent by speed post to the petitioner.
As prayed for by learned counsel for the petitioner, put up on 20th March, 2015.
(Ramesh Kumar Datta, J) (Anjana Mishra, J) PNM U