Chattisgarh High Court
Ashok Chaturvedi vs State Of Chhattisgarh 8 Crmp/2650/2018 ... on 7 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 27 of 2019
Ashok Chaturvedi Versus State Of Chhattisgarh
1
07-01-2019Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi