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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3)(ii) in The Inland Vessels (Grant of Certificate of Competency to Engineers and Engine Drivers) (Orissa) Rules, 1989

(ii)he must know what attention is required for the various parts of the machinery understand the use and the management of different valves, cooks, pipes and connections, and be familiar with the various methods of supplying air and fuel to the cylinders;