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Rajasthan High Court - Jodhpur

Dr. Vasudev Balai vs State Of Rajasthan (2025:Rj-Jd:25868) on 27 May, 2025

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2025:RJ-JD:25868]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  S.B. Civil Writ Petition No. 10989/2025

1.       Dr. Vasudev Balai S/o Ramanlal Balai, Aged About 41
         Years, R/o Balai Basti, 475, Mukam Thakrada, Thakrada,
         Dungarpur, Rajasthan. Working As Assistant Professor
         (History) Guest Faculty Under Vidhya Sambhal At Govt.
         Girls College Galiyakot, Dungarpur, Rajasthan.
2.       Dr. Shera Bano W/o Akeel Ahmed Gori, Aged About 40
         Years,      R/o         73-74,        Kamdhaj           Nagar,      Nimbahera,
         Chittorgarh, Rajasthan. Working As Assistant Professor
         (Political Science) Guest Faculty Under Vidhya Sambhal At
         Govt. Girls College Nimbahera, Rajasthan.
3.       Barkha Ghavri D/o Ravi Shankar Ghavri, Aged About 34
         Years,      R/o      Chamanpura,            Mavli,      Udaipur,       Rajasthan.
         Working As Assistant Professor (Sociology) Guest Faculty
         Under Vidhya Sambhal At Govt. Girls College Nimbahera,
         Rajasthan.
4.       Rahul Verma S/o Rajendra Kumar Verma, Aged About 38
         Years, R/o B 198, B- Block, Vaishali Nagar, Jaipur,
         Rajasthan.          Working        As      Assistant          Professor     (Public
         Administration) Guest Faculty Under Vidhya Sambhal At
         Govt. College Choth Ka Barwada, Sawai Madhopur,
         Rajasthan.
5.       Dr. Archana Tanwar W/o Amit Kumar Bhati, Aged About
         42 Years, R/o Near M.s. College, Rani Sarbaas, Sheel
         Printers,     Bikaner,          Rajasthan.         Working        As      Assistant
         Professor (Abst) Guest Faculty Under Vidhya Sambhal At
         Ssgc Govt. College Suratgarh, Sri Ganganagar, Rajasthan.
6.       Dr. Gorishankar S/o Shri Ramswaroop, Aged About 38
         Years, R/o C-19, Jawahar Nagar, Bharatpur, Rajasthan.
         Working As Assistant Professor (Rajasthani Lit.) Guest
         Faculty Under Vidhya Sambhal At Ssgc Govt. College
         Suratgarh, Sri Ganganagar, Rajasthan.
7.       Chhavi Kumari Joshi D/o Roshan Lal Joshi, Aged About 36
         Years, R/o 221, Ganesh Nagar, University Road, Udaipur,
         Rajasthan.          Working        As      Assistant          Professor     (Home
         Science) Guest Faculty Under Vidhya Sambhal Yojna At
         Govt. College, Bhachundla, Pratapgarh, Rajasthan.
8.       Renu Nadwania D/o Shri Ramsharan Lal, Aged About 54
         Years, R/o 1542, Dangam Vihar Colony, Meyo Link Road,

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 [2025:RJ-JD:25868]                     (2 of 5)                       [CW-10989/2025]


         Ajmer,      Rajasthan.       Working         As     Assistant      Professor
         (History) Guest Faculty Under Vidhya Sambhal At Govt.
         College Nayagaon, Kherwada, Udaipur, Rajasthan.
9.       Dilip Singh S/o Shri Mithiya, Aged About 37 Years, R/o
         Village Godermal, Post- Dhikwani, Shahabad, Baran,
         Rajasthan. Working As Assistant Professor (Hindi) Guest
         Faculty     Under       Vidhya       Sambhal          At   Govt.    College
         Nayagaon, Kherwada, Udaipur, Rajasthan.
10.      Gaurav Wardhan Singh S/o Harshwardhan Singh, Aged
         About 32 Years, R/o 459, Rajput Colony, Ramchandpura,
         Chawani,      Rooppura,         Kota,       Rajasthan.       Working      As
         Assistant Professor (History) Guest Faculty Under Vidhya
         Sambhal At Govt. Girls College Shahpura, Bhilwara,
         Rajasthan.
11.      Kaushal Singh Bhati S/o Nagendra Kumar, Aged About 35
         Years, R/o 124, Sah Godam, Ayani, Pipalda, Kota,
         Rajasthan. Working As Assistant Professor (History) Guest
         Faculty Under Vidhya Sambhal At Govt. Girls College
         Salumbar, Udaipur Rajasthan.
12.      Kamal Sen S/o Babulal, Aged About 29 Years, R/o
         Govindpura, Atru, Baran, Rajasthan. Working As Assistant
         Professor (History) Guest Faculty Under Vidhya Sambhal
         At Govt. College Manoharthana, Jhalawar, Rajasthan.
13.      Dr. Avtar Singh Jadoun S/o Koushal Kishor Singh, Aged
         About 37 Years, R/o 6, Jagadamba Nagar, Ward No. 3
         Bajrang Dwar, Kalwar Road, Jhotwara, Harnathpura,
         Niwaroo,      Jaipur,      Rajasthan.         Working       As     Assistant
         Professor (E.a.f.m) Guest Faculty Under Vidhya Sambhal
         At Govt. Pg College Karauli, Rajasthan.
14.      Dr. Raja Ram Dhaker S/o Ramchandra Dhakad, Aged
         About 49 Years, R/o D-78, Milestone, Near Dera Aasram,
         Kota, Rajasthan. Working As Assistant Professor (Hindi)
         Guest Faculty Under Vidhya Sambhal At Govt. Girls
         College Kelwada, Baran, Rajasthan.
15.      Kailash Chandra Vaishnav S/o Shri Banshi Das, Aged
         About 32 Years, R/o Telankheri, Salera, Kanor, Udaipur,
         Rajasthan.     Working        As     Assistant        Professor    (Political
         Science) Guest Faculty Under Vidhya Sambhal At Govt.
         Girls College Galiyakot (Sagwara), Dungarpur, Rajasthan.
                                                                     ----Petitioners

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                                         Versus
1.       State Of Rajasthan, Through Secretary, Department Of
         Higher Education, Secretariat, Jaipur, (Raj.)
2.       Commissioner, College Education, Shiksha Sankul, J.l.n.
         Marg, Jaipur, (Raj.)
3.       The Principal, Late Shri Bhikha Bhai Bheel Govt. College
         Sagwara, Dungarpur, Rajasthan.
4.       The Principal, M.p. Pg College Chittorgarh, Rajasthan.
5.       The Principal, Govt. Girls College Galiyakot, Dungarpur,
         Rajasthan.
6.       The Principal, Shahid Captain Ripudaman Singh Govt.
         College Sawai Madhopur, Rajasthan.
7.       The Principal, Ssgc Govt. College Suratgarh, Rajasthan.
8.       The Principal, Govt. Pg College Pratapgarh, Rajasthan.
9.       The     Principal,        Govt.       College       Kherwada,       Udaipur,
         Rajasthan.
10.      The Principal, S.p.s.b. Govt. College, Shahpura, Bhilwara,
         Rajasthan.
11.      The    Principal,        Hada      Rani     Govt.    College,   Salumbar,
         Udaipur, Rajasthan.
12.      The Principal, Govt. P.g. College Jhalawar, Rajasthan.
13.      The Principal, Govt. Pg College Karauli, Rajasthan.
14.      The    Principal,        Govt.     Girls    College      Kelwada,    Baran,
         Rajasthan.
                                                                   ----Respondents


For Petitioner(s)             :     Mr. Shiv Kumar Sharma with
                                    Ms. Almas Khanam
For Respondent(s)             :     Dr. Praveen Khandelwal, AAG assisted
                                    by Ms. Yashvi Khandelwal



         HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 27/05/2025

1. Heard learned counsel for the parties. (Downloaded on 27/05/2025 at 09:45:50 PM) [2025:RJ-JD:25868] (4 of 5) [CW-10989/2025]

2. The present writ petition has been filed with the following prayers:-

"(i). Action of the respondents by which they are not allowing petitioners to give preference on their posts of college lecturers under Vidya Sambal Yojana in respective colleges in respective subject may kindly be held illegal and arbitrary.
(ii). By appropriate writ of direction the respondents may kindly be directed to give preference to the petitioners on the post of college lecturer under Vidya Sambal Yojna in respective colleges in respective subject for next academic session 2025-2026/next academic semester and further academic sessions/semesters and also directed to respondents not to terminate services of petitioners till availability of vacant post in any Govt. College in state of Rajasthan in subject of petitioners.
(iii). By an appropriate writ, order or direction, the respondents be directed to implement the directions passed vide order dated 28.08.2023 in the leading case No. S.B. C.W.P. No.1474/2023 titled Ram Chaturvedi & Ors. Vs. State of Rajasthan & Ors. (Annex.5) along with connected matters, till the Vidhya Sambal Scheme is in operation."

3. However, learned counsel for the petitioners submits that the petitioners will be satisfied if a liberty is granted to them to file an appropriate representation before the respondent-authorities for redressal of their grievances and the respondents may be directed to decide the same in accordance with law while keeping in mind the judgments rendered by this Court as well as circulars issued by the respondents.

4. Learned counsel for the respondents submits that in case such representation is filed, the same shall be considered and decided by keeping in mind the circulars dated 17.11.2021, (Downloaded on 27/05/2025 at 09:45:50 PM) [2025:RJ-JD:25868] (5 of 5) [CW-10989/2025] 26.07.2024, 18.03.2025, 20.03.2025 & 28.04.2025 issued by the respondents expeditiously.

5. In view of the submissions made before this Court, the present writ petition is disposed of with a liberty to the petitioners to file an appropriate representation before the respondents for redressal of their grievances and in case such representation is filed, the respondents are directed to decide the same while keeping in mind the judgments rendered by this Court as well as circulars issued by the respondents at the earliest, preferably within a period of four weeks from the date of receipt of such representation, strictly in accordance with law.

(VINIT KUMAR MATHUR),J 298-SunilS/-

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