Kerala High Court
Allahabad Bank Ltd vs The Commonwealth Trust (India) Ltd on 8 February, 2001
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
THURSDAY, THE 19TH DAY OF JULY 2018 / 28TH ASHADHA, 1940
AS.No. 26 of 2002
AGAINST THE JUDGMENT AND DECREE IN OS 222/1998 DATED 08-02-2001 of II ADDL.SUB
COURT, KOZHIKODE.
APPELLANTS/DEFENDANTS 1 & 2 :
1 ALLAHABAD BANK LTD., REPRESENTED BY
THE CHAIRMAN, HEAD OFFICE 2,
NETAJI SUBHAS ROAD, CALCUTTA - 700 001.
2 THE ALLAHABAD BANK LTD.,
REPRESENTED BY THE MANAGER, BRANCH SASARAM,
P.O.SASARAM, ROHTAS DISTRICT, BIHAR - 821 115.
RESPONDENTS/PLAINTIFF & DEFENDANTS 3,4 & 5 :
1. THE COMMONWEALTH TRUST (INDIA) LTD.
SOUTH MANANCHIRA ROAD, CALICUT-673 001, NAGARAM AMSOM
AND DESOM OF KOZHIKODE TALUK.
2. THE TRANSPORT CORPORATION OF INDIA LTD,
REGISTERED OFFICE M.G.ROAD, SECUNDERABAD-500 003,
ANDRAPRADESH.
3. THE TRANSPORT CORPORATION OF INDIA LTD.,
8/245, BEACH HOTEL, NAGARAM AMSOM & DESOM OF,
KOZHIKODE TALUK, PIN-673 032.
4. M/S. SANTHI TEXTILES, REPRESENTED BY ITS
MANAGING PARTNER, WHOLESALE CLOTH MERCHANTS, CHOWK BAZAR,
P.O.SASARAM, ROHTAS DISTRICT, BIHAR - 821 115.
R1 BY ADVS. SRI.V.KRISHNA MENON
SRI.U.K.RAMAKRISHNAN (SR.)
SMT.P.VIJAYAMMA
R2 & R4 BY ADV.SRI.T.V.GEORGE.
THIS APPEAL SUITS HAVING BEEN FINALLY HEARD ON 19-07-2018, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
A.HARIPRASAD, J.
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A.S No.26 of 2002
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Dated this the 19th day of July, 2018
JUDGMENT
Learned counsel for the respondents represented. No representation for the appellants, despite sending a registered notice from the Registry. Hence, the appeal is dismissed for non-prosecution.
All pending interlocutory applications will stand dismissed.
A. HARIPRASAD, JUDGE.
amk A.HARIPRASAD, J.
JUDGMENT A.S No.26 of 2002 Dated 19-07-2018