Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(c) in The M.P. Borstal Rules, 1960 (c)Moral instructions shall as far as possible be given on Sundays to an inmate by persons or by honorary lecturers approved by the Inspector General of Prisons.
