Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 38 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 38. All the sealed question papers shall be handed over to two Moderators after getting a receipt from them.
