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Delhi High Court - Orders

Yogesh Saroha & Ors vs Union Of India & Ors on 27 February, 2023

                            $~5
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     W.P.(C) 10896/2019 & CM APPL. 45076/2019
                                  YOGESH SAROHA & ORS                       ..... Petitioners
                                                   Through: Mr. Davender Kumar,
                                                                Advocate.
                                                   versus
                                  UNION OF INDIA & ORS                      ..... Respondents
                                                   Through: Dr. L.C. Singhi, Advocate for
                                                                respondent no. 1.
                                                                Mr. Rishikesh Kumar, ASC,
                                                                GNCTD with Ms. Sheenu
                                                                Priya, Mr. Aditya Raj,
                                                                Mr. Sudhir and Mr. Sumit
                                                                Chaudhary, Advocates for
                                                                respondent/GNCTD.
                                                                (M): 9911483629
                                                 Email: [email protected]
                                  CORAM:
                                  HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                    ORDER

% 27.02.2023 [Physical Hearing/ Hybrid Hearing]

1. Mr. Rishikesh Kumar, Additional Standing Counsel, GNCTD submits that it has inadvertently been recorded in the order dated 22.07.2022 that the appeal filed by the Forest Department against the order of the Forest Settlement Officer, Revenue Department is pending before the National Green Tribunal. He submits that the said appeal has been filed on behalf of the Forest Department, which is pending before the Divisional Commissioner.

2. There is nothing on record with respect to the proceedings in the appeal filed on behalf of the Forest Department.

Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:04.03.2023 16:58:33

3. Let requisite documents and information be placed on record by way of an affidavit by the Forest Department, GNCTD, to be filed within a period of two weeks from today.

4. List on 26.04.2023.

5. Interim order to continue.

MINI PUSHKARNA, J FEBRUARY 27, 2023 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:04.03.2023 16:58:33