Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in U.P. Revenue Code (Amendment) Act, 2016 3. Amendment of Section 1. - In Section 1 of the said Code, in Hindi version, in subsection (3), for the word ^^djsa the word ^^djsa shall be substituted.
