Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104(3)] [Section 104] [Entire Act]

State of West Bengal - Subsection

Section 104(3)(e) in West Bengal Town and Country (Planning and Development) Act, 1979

(e)such order or assessment, subject to the provisions of section 105 shall be final and shall not be questioned in any Court.