Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Telangana - Subsection Section 11(2) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961 (2)The Inspectors shall perform the functions and exercise the powers imposed or conferred upon them by or under this Act.
