Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 1 in Arunachal Pradesh Heritage Act, 2015 1. Short title, extent and commencement. (1)This Act may be called the Arunachal Pradesh Heritage Act, 2015.(2)It extends to the whole State of Arunachal Pradesh.(3)It shall come into force on the date of its notification in the Official Gazette.
