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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(a) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(a)post in his own office and in the Office of the Municipal Corporation, lists in Form IX of all claims and objections received in time and of all corrections made by him of his own motion; and