Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Jharkhand - Subsection Section 372(11) in Bihar Education Code, 1961 (11)No member of the school staff who may be on the committee, other than, the Lady Principal, may ring forward any proposals relating to any member of the staff.