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[Cites 0, Cited by 0] [Section 109B(2)] [Section 109B] [Entire Act]

Union of India - Subsection

Section 109B(2)(a) in Motor Vehicles Act, 1939

(a)if compensation has already been paid under section 109A, direct the person liable to pay the compensation awarded by it to pay into the Solatium Fund so much thereof as is required to be credited to that Fund in accordance with the provisions of sub-section (1);