Supreme Court - Daily Orders
K. Vijaya Kumar vs Union Of India on 23 September, 2022
ITEM NO.5 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
WRIT PETITION (CIVIL) Diary No(s). 18940/2022
K. VIJAYA KUMAR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.130423/2022-STAY APPLICATION and
IA No.130419/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 23-09-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr D Bharat Kumar, Adv.
Mr Aman Shukla, Adv.
Mr M Chandra Kanth Reddy, Adv.
Mr. Gopal Jha, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Upon hearing ld. counsel for the petitioner, the delay of 39 days in refiling is condoned. Process as per rules.
AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2022.09.24 11:17:31 IST Reason: