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Supreme Court - Daily Orders

K. Vijaya Kumar vs Union Of India on 23 September, 2022

     ITEM NO.5                      REGISTRAR COURT. 1            SECTION X

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. AVANI PAL SINGH

                                WRIT PETITION (CIVIL) Diary No(s). 18940/2022

     K. VIJAYA KUMAR                                                    Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.130423/2022-STAY APPLICATION and
     IA No.130419/2022-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS )

     Date : 23-09-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr D Bharat Kumar, Adv.
                                       Mr Aman Shukla, Adv.
                                       Mr M Chandra Kanth Reddy, Adv.
                                       Mr. Gopal Jha, AOR

     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

Upon hearing ld. counsel for the petitioner, the delay of 39 days in refiling is condoned. Process as per rules.

AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2022.09.24 11:17:31 IST Reason: