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Gauhati High Court

Manashi Hazarika vs The State Of Assam And 6 Ors on 27 March, 2023

Bench: Chief Justice, Soumitra Saikia

                                                                      Page No.# 1/4

GAHC010212872022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/10/2023

         MANASHI HAZARIKA
         D/O SRI BIPUL HAZARIKA, R/O DHEMAJI TOWN, W/NO.3, P.O. and P.S. and
         DIST- DHEMAJI, ASSAM, PIN-787057



         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GHY-6

         2:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
          GENERAL ADMINISTRATION DEPTT.
          DISPUR
          GHY-6

         3:THE COMMISSIONER
          NORTH ASSAM DIVISION
         TEZPUR
          DIST- SONITPUR
         ASSAM
          PIN-784001

         4:THE ADDL. SECY. TO THE GOVT. OF ASSAM
          GENERAL ADMINISTRATION DEPTT.
          DISPUR
          GHY-6
         ASSAM

         5:THE DY. COMMISSIONER
          DHEMAJI
          DIST- DHEMAJI
         ASSAM
          PIN-787057
                                                                   Page No.# 2/4


            6:MRS. BORNALI DUTTA CHANGMAI
            W/O SRI BIPLAB CHANGMAI
             R/O GOWAL CHAPORI
             P.O. and P.S. and DIST- DHEMAJI
            ASSAM
             PIN-787057

            7:MOUCHUMI DEKA
             D/O LT. SADANANDA DEKA
            VILL. BHARALICHUK
             P.O. and P.S. and DIST- DHEMAJI
            ASSAM
             PIN-78705

Advocate for the Petitioner   : MR. P J PHUKAN

Advocate for the Respondent : GA, ASSAM




             Linked Case : WA/326/2022

            BONALI DUTTA CHANGMAI AND ANR .
            W/O- SRI BIPLOB CHANGMAI
            R/O VILL.- GOWAL GAON
            P.O.- GOWAL CHAPORI
            P.S. and DIST.- DHEMAJI
            ASSAM
            PIN- 787057.

            2: MAUCHUMI DEKA
            W/O- MR. RAMEN KUMAR BARUAH
             R/O- WARD NO. 5
             BHARALICHUK
             P.O.
             P.S. and DIST.- DHEMAJI
            ASSAM
             PIN- 787057.
            VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
            GENERAL ADMINISTRATION DEPTT.
            SACHIVALAYA
                                                                           Page No.# 3/4

           DISPUR
           GHY- 6.

           2:THE UNDER SECY. TO THE GOVT. OF ASSAM
           GENERAL ADMINISTRATION DEPTT.
            SACHIVALAYA
            DISPUR
            GHY- 6.
            3:THE DY. SECY. TO THE GOVT. OF ASSAM
           GENERAL ADMINISTRATION DEPTT.
            SACHIVALAYA
            DISPUR
            GHY- 6.
            4:THE DY. COMMISSIONER
            DHEMAJI
           DIST.- DHEMAJI.
            5:MISS MANASHI HAZARIKA
           D/O SRI BIPUL HAZARIKA

           RESIDENT OF DHEMAJI TOWN
           WARD NO. 3
           PO PS AND DIST DHEMAJI
           ASSAM 787057
           ------------

For the appellants : Mr. P.J. Phukan, Advocate Mr. D. Das, Senior Advocate Assisted by Mr. S. Borthakur, Advocate For respondent Nos.1 & 2: Mr. A. Phukan, Advocate.

For respondent Nos.4 & 5: Ms. M. Bhattacharjee, Additional Senior Government Advocate, Assam

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SOUMITRA SAIKIA 27-03-2023 Mr. A. Phukan, learned counsel appearing for respondent Nos.1 and 2 submits that he desires to file an additional affidavit in this matter.

Page No.# 4/4 List after three weeks, as prayed for.

                  JUDGE                         CHIEF JUSTICE


Comparing Assistant