Gauhati High Court
Manashi Hazarika vs The State Of Assam And 6 Ors on 27 March, 2023
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/4
GAHC010212872022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/10/2023
MANASHI HAZARIKA
D/O SRI BIPUL HAZARIKA, R/O DHEMAJI TOWN, W/NO.3, P.O. and P.S. and
DIST- DHEMAJI, ASSAM, PIN-787057
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GHY-6
2:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
GENERAL ADMINISTRATION DEPTT.
DISPUR
GHY-6
3:THE COMMISSIONER
NORTH ASSAM DIVISION
TEZPUR
DIST- SONITPUR
ASSAM
PIN-784001
4:THE ADDL. SECY. TO THE GOVT. OF ASSAM
GENERAL ADMINISTRATION DEPTT.
DISPUR
GHY-6
ASSAM
5:THE DY. COMMISSIONER
DHEMAJI
DIST- DHEMAJI
ASSAM
PIN-787057
Page No.# 2/4
6:MRS. BORNALI DUTTA CHANGMAI
W/O SRI BIPLAB CHANGMAI
R/O GOWAL CHAPORI
P.O. and P.S. and DIST- DHEMAJI
ASSAM
PIN-787057
7:MOUCHUMI DEKA
D/O LT. SADANANDA DEKA
VILL. BHARALICHUK
P.O. and P.S. and DIST- DHEMAJI
ASSAM
PIN-78705
Advocate for the Petitioner : MR. P J PHUKAN
Advocate for the Respondent : GA, ASSAM
Linked Case : WA/326/2022
BONALI DUTTA CHANGMAI AND ANR .
W/O- SRI BIPLOB CHANGMAI
R/O VILL.- GOWAL GAON
P.O.- GOWAL CHAPORI
P.S. and DIST.- DHEMAJI
ASSAM
PIN- 787057.
2: MAUCHUMI DEKA
W/O- MR. RAMEN KUMAR BARUAH
R/O- WARD NO. 5
BHARALICHUK
P.O.
P.S. and DIST.- DHEMAJI
ASSAM
PIN- 787057.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
GENERAL ADMINISTRATION DEPTT.
SACHIVALAYA
Page No.# 3/4
DISPUR
GHY- 6.
2:THE UNDER SECY. TO THE GOVT. OF ASSAM
GENERAL ADMINISTRATION DEPTT.
SACHIVALAYA
DISPUR
GHY- 6.
3:THE DY. SECY. TO THE GOVT. OF ASSAM
GENERAL ADMINISTRATION DEPTT.
SACHIVALAYA
DISPUR
GHY- 6.
4:THE DY. COMMISSIONER
DHEMAJI
DIST.- DHEMAJI.
5:MISS MANASHI HAZARIKA
D/O SRI BIPUL HAZARIKA
RESIDENT OF DHEMAJI TOWN
WARD NO. 3
PO PS AND DIST DHEMAJI
ASSAM 787057
------------
For the appellants : Mr. P.J. Phukan, Advocate Mr. D. Das, Senior Advocate Assisted by Mr. S. Borthakur, Advocate For respondent Nos.1 & 2: Mr. A. Phukan, Advocate.
For respondent Nos.4 & 5: Ms. M. Bhattacharjee, Additional Senior Government Advocate, Assam
-BEFORE-
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SOUMITRA SAIKIA 27-03-2023 Mr. A. Phukan, learned counsel appearing for respondent Nos.1 and 2 submits that he desires to file an additional affidavit in this matter.
Page No.# 4/4 List after three weeks, as prayed for.
JUDGE CHIEF JUSTICE Comparing Assistant