Patna High Court
Kripalu Yadav @ Ram Kripal Yadav vs The State Of Bihar on 10 February, 2016
Author: Ahsanuddin Amanullah
Bench: Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No. 28024 of 2015
Arising Out of PS.Case No. -92 Year- 2013 Thana -LAUKAHI District- MADHUBANI
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Kripalu Yadav @ Ram Kripal Yadav Son of Late Devi Lal Yadav, Resident of
Village Kuriban, P.S. Laukahi, District Madhubani.
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL JUDGMENT
Date: 10-02-2016 As prayed for, by Mr. Sanjay Kumar, learned counsel for the petitioner, the application stands disposed off as withdrawn.
Learned A.P.P. for the State is present.
(Ahsanuddin Amanullah, J.) Anand Kr.
U T