(1)This Act may be called the Uttarakhand Panchayati Raj Act, 2016.(2)It shall extent to the whole of Uttarakhand except any area included under the U.P. Nagar Mahapalika Adhiniyam, 1959, U.P. Municipalities Act, 1916 and the Cantonment Board Act, 1924 or any area included in the Corresponding Act's.(3)It shall come into force at once.
