Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Jaipur vs Shankar Lal Khandelwal on 13 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.5 + 66 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22655/2018
(Arising out of impugned final judgment and order dated 20-09-2017
in DBITA No. 44/2012 passed by the High Court of Judicature For
Rajasthan At Jaipur)
PR. COMMISSIONER OF INCOME TAX JAIPUR Petitioner(s)
VERSUS
SHANKAR LAL KHANDELWAL Respondent(s)
(IA No.86802/2018-CONDONATION OF DELAY IN FILING)
WITH
Diary No(s). 22385/2018 (XV)
(FOR ADMISSION and I.R. and IA No.87705/2018-CONDONATION OF DELAY
IN FILING)
Diary No(s). 22444/2018 (XV)
(IA No.91824/2018-CONDONATION OF DELAY IN FILING)
Diary No(s). 23647/2018 (XV)
(IA No.92264/2018-CONDONATION OF DELAY IN FILING)
Date : 13-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. Sanjai Kumar Pathak, Adv.
Mr. D.L. Chidananda, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed. Pending applications, if any, stand disposed of.
Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.13 (SUSHIL KUMAR RAKHEJA) 16:35:40 IST Reason: (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER