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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xiii) in The Indian Stamp (Orissa Amendment) Act, 2001

(xiii)in Article 22, for the words "Fifty rupees" appearing in Column (2), the words "Seventy rupees" shall be substituted; (xiv) for Article 23 including the entries against it, the following article with its entries shall be substituted under appropriate columns, namely ;