Section 20 in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982
20. Service Conditions.
- The method of recruitment and the conditions of service including pay-scales :-(a)of the persons appointed under Section 15 shall be such as may be specified by the State Government;(b)[ of the persons appointed under Section 17 shall be such as may be determined by the Board by Regulations made under Section 33-A.] [Substituted by M.P. Act No. 11 of 1996.]
