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Punjab-Haryana High Court

State Of Haryana And Others vs Rajbir Singh And Others on 14 May, 2014

Bench: Jasbir Singh, Harinder Singh Sidhu

                      In the High Court of Punjab and Haryana, at Chandigarh


                               Letters Patent Appeal No. 816 of 2014 (O&M)

                                       Date of Decision: 14.5.2014


          State of Haryana and Others
                                                                          ... Appellants

                                                 Versus

          Rajbir Singh and Others
                                                                        ... Respondents

CORAM: Hon'ble Mr. Justice Jasbir Singh.

Hon'ble Mr. Justice Harinder Singh Sidhu.

Present: Mr. S.S.Pattar, Senior Deputy Advocate General, Haryana for the appellants.

Jasbir Singh, Judge (Oral) Dismissed in view of the order passed by this Court in State of Haryana and Others v. Subhash Chander and Others (Letters Patent Appeal No. 361 of 2014, decided on 12.5.2014).

(Jasbir Singh) Judge (Harinder Singh Sidhu) Judge May 14, 2014 "DK"

Bhardwaj Deepak Kumar 2014.05.16 15:32 I attest to the accuracy and integrity of this document