Punjab-Haryana High Court
State Of Haryana And Others vs Rajbir Singh And Others on 14 May, 2014
Bench: Jasbir Singh, Harinder Singh Sidhu
In the High Court of Punjab and Haryana, at Chandigarh
Letters Patent Appeal No. 816 of 2014 (O&M)
Date of Decision: 14.5.2014
State of Haryana and Others
... Appellants
Versus
Rajbir Singh and Others
... Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh.
Hon'ble Mr. Justice Harinder Singh Sidhu.
Present: Mr. S.S.Pattar, Senior Deputy Advocate General, Haryana for the appellants.
Jasbir Singh, Judge (Oral) Dismissed in view of the order passed by this Court in State of Haryana and Others v. Subhash Chander and Others (Letters Patent Appeal No. 361 of 2014, decided on 12.5.2014).
(Jasbir Singh) Judge (Harinder Singh Sidhu) Judge May 14, 2014 "DK"
Bhardwaj Deepak Kumar 2014.05.16 15:32 I attest to the accuracy and integrity of this document