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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(d) in The Orissa Hindu Religious Endowments Rules, 1959

(d)6 per cent of the net annual income when it is Rs. 5,000 but less than Rs. 10,000;