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[Cites 0, Cited by 0] [Section 7(29)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(29)(xi) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(xi)[ that there shall be no age limit in case of employees of Government Undertakings, declared surplus".] [Added by Notification No. F. 15(24)/Agriculture/Group-2/85, dated 28.2.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 2.3.1996, p. 221, vide G.S.R. 101, enforced w.e.f. 28.2.1996 = 1996 RSCS/Part II/P. 181/H. 229 w.e.f. 28.2.1996.]