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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(1)(b) in The Haryana Motor Vehicles Taxation Act, 2016

(b)fails to stop the motor vehicle when required to do so or obstructs an officer in the exercise of the powers conferred by section 13,