Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Telangana - Subsection Section 48(ii) in Telangana State Electrical Licensing Regulations, 2018 (ii)and on certification by the applicant of the damaged or destruction of the original License and on production of original damaged or destruction License.
