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State of Rajasthan - Section

Section 1 in Rajasthan Gift Goods (Trade & Unlawful Possession) Act, 1964

1. Short title, extent and commencement

(1)This Act may be called the Rajasthan Gift Goods (Trade and Unlawful Possession) Act, 1964.
(2)It extends to the whole of the State of Rajasthan.
(3)It shall come into force at once.