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Himachal Pradesh High Court

Harminder Singh & Another vs . Hako & Others on 28 August, 2023

Harminder Singh & another Vs. Hako & others RSA No. 106 of 2004 .

28.08.2023 Present: Mr.Divya Raj Singh, Advocate, for the appellants.

Mr. Athrav Sharma, Advocate, for respondents No.1 and 3 to 6.

of Respondents No.2(a) to 2(d) are proceeded ex parte vide order dated 29.04.2019.

rt It has been stated that respondent No.1 has expired. Let consequential steps for bringing on record his LRs be taken within a period of four weeks. List thereafter.

( Rakesh Kainthla ) Judge August 28,2023 (ravinder) ::: Downloaded on - 29/08/2023 20:33:29 :::CIS