Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 54 in Gold (Control) Act, 1968 54. Display of licences. - Every licensed dealer and every licensed refiner shall display his licence at a conspicuous place of the premises in which he carries on business as licensed dealer or refiner.
