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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(2) in Gujarat Primary Education Act, 1947

(2)The officers appointed under sub-section (1) shall be the servants of the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order), 1950.] Government, and their powers and duties shall be such as may be prescribed.