Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 25 in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 25. Water supplied for domestic purpose not to be used for non-domestic purposes. - No person shall use or allow to be used for other than domestic purpose water supplied for domestic purposes
