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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(c) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(c)to develop, design and teach innovative, flexible professional and technical courses so as to provide best possible education of the highest academic standards and continue to strive to do so by way of peergroup and expert evaluation;