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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(13) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(13)The religious beliefs of children shall be duly respected and no classes shall be conducted which attempt to proselytize in the name of education.