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Gujarat High Court

Bhimbhai Manabhai Ghusama vs State Of Gujarat on 11 August, 2021

Author: A. S. Supehia

Bench: A.S. Supehia

  C/SCA/7754/2019                        ORDER DATED: 11/08/2021



        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 7754 of 2019
                             With
       CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2019
        In R/SPECIAL CIVIL APPLICATION NO. 7754 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 7754 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 7755 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 7755 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 7756 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 7757 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 7758 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 7758 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9840 of 2019
                             With
       CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2019
        In R/SPECIAL CIVIL APPLICATION NO. 9840 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9840 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 4 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019


                          Page 1 of 5

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   C/SCA/7754/2019                        ORDER DATED: 11/08/2021



                             With
         R/SPECIAL CIVIL APPLICATION NO. 9842 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9842 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9842 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9842 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9843 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9843 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9843 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9843 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9844 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9844 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9844 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9844 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9845 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9845 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9845 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9845 of 2019
                             With


                          Page 2 of 5

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   C/SCA/7754/2019                        ORDER DATED: 11/08/2021



         R/SPECIAL CIVIL APPLICATION NO. 9846 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9846 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9846 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9846 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9847 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9847 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9847 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9847 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9848 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9848 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9848 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9848 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9850 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9850 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9850 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9850 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9851 of 2019


                          Page 3 of 5

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   C/SCA/7754/2019                        ORDER DATED: 11/08/2021



                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9851 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9852 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9853 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9853 of 2019
                             With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9853 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9853 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9854 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9854 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9855 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9855 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9856 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9856 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 9857 of 2019
                             With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9857 of 2019
                             With
  MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 2 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 9857 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 18916 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 18917 of 2019
                             With



                          Page 4 of 5

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      C/SCA/7754/2019                                         ORDER DATED: 11/08/2021



 CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 18917 of 2019
                             With
         R/SPECIAL CIVIL APPLICATION NO. 18918 of 2019
                             With
 CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
        In R/SPECIAL CIVIL APPLICATION NO. 18918 of 2019
==========================================================
                       BHIMBHAI MERAMANBHAI NANDANIYA
                                    Versus
                              STATE OF GUJARAT
==========================================================
Appearance:
MR N V TRIVEDI(6227) for the Petitioner(s) No. 1
MR SAHIL TRIVEDI, AGP for the Respondent(s) No. 1,2
================================================================
 CORAM: HONOURABLE MR. JUSTICE A.S. SUPEHIA

                                Date : 11/08/2021
                              COMMON ORAL ORDER

The respondents are hereby directed to file individual affidavits in each of petition petition giving specific details of the service of all the petitioners with regard to their dates of appointment, grant of higher pay­scales, appearance in the examinations, if any, holding the examinations, if any etc. Such details shall be provided in the form of affidavits so that the Court can deal with the same accordingly.

Such affidavits shall be filed on or before the next date of hearing.

The matters are kept on 22.09.2021.

Registry to place a copy of this order in each of the connected matters.

Sd/-

(A. S. SUPEHIA, J) NVMEWADA Page 5 of 5 Downloaded on : Sun Oct 10 12:02:35 IST 2021