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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3) in The Copyright Rules, 1958

(3)I do hereby relinquish my rights in the said work to the extent specified in the said statement :STATEMENTDescription of the work :
(a)Class of the work (Literary, Dramatic, Musical, Artistic, Cinematograph Film, Record).
(b)Title of the works.
(c)Full name, address and nationality of the author.
(d)Language of the work.
(e)Name, address and nationality of the publisher.
(f)Year of first publication. [If the work has appeared as a serial or otherwise in a journal or magazine, give the name of the journal or magazine, the volume number of the issue, the date and page reference.]
(g)Country of first publication.
(h)If the copyright in the work is regstered under section 45, the Registration number.