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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(4) in Bihar Land Mutation Rules, 2012

(4)At the end of every financial year the working copy of the Continuous Khatian shall be submitted to the Circle Office. The Circle Officer shall get computerised copies of the Continuous Khatians prepared under his signature and seal on the basis of the entries of the Continuous Khatian. The Circle Officer shall get the working copy of the Survey map updated by the Anchal Amin or by the Licensed Surveyor.